Prem Singh @ Prem Chand @ ... vs State And Anr
2021 Latest Caselaw 8944 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1418/2017

Prem Singh @ Prem Chand @ Chittarmal

----Petitioner Versus State And Anr

----Respondent

For Petitioner(s) : Mr. Sanjay Mathur, Adv. For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021

Put up on 22.04.2021, as prayed.

(MANOJ KUMAR GARG),J 85-MS/-

Powered by TCPDF (www.tcpdf.org)