State vs Hadman Ram @ Hanuman Ram
2021 Latest Caselaw 8941 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 719/2020

State

----Petitioner Versus Hadman Ram @ Hanuman Ram

----Respondent

For Petitioner(s) : Mr. Sudhir Tak, P.P. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/04/2021

Heard.

Issue notice to respondent, returnable within six weeks.

(MANOJ KUMAR GARG),J 106-Prashant/-

Powered by TCPDF (www.tcpdf.org)