Mangi Lal vs Shyama Ram
2021 Latest Caselaw 8762 Raj

(1 of 1) [CRLLA-45/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 45/2021

Mangi Lal

----Appellant Versus Shyama Ram

----Respondent

For Appellant(s) : Mr. MK Trivedi, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

Heard.

Call for the record.

(MANOJ KUMAR GARG),J 131-MS/-

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