Vikas Jangda vs State
2021 Latest Caselaw 8747 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 314/2021

Vikas Jangda

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Shyam Sunder Ladrecha, Adv. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Kanishk Singhvi, on behalf of Mr. CS Kotwani, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/04/2021

The matter comes up on an application for early hearing of

the case.

In the facts and circumstances of the case, no plausible

ground is made out to list the matter at an early date for hearing.

Hence, the application is dismissed.

List the matter on 05.05.2021 as already fixed.

(MANOJ KUMAR GARG),J 151-MS/-

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