Rajasthan High Court - Jodhpur
Ganpat Lal Jain vs State Of Rajasthan on 1 April, 2021
Bench: Indrajit Mahanty, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 5448/2021
1. Ganpat Lal Jain S/o Ratan Lal, Aged About 33 Years, B/c
Jain R/o Village Lakha Gurha, Barar Bhim, Shop GP
Peepali.
2. Kalal Kamla Ben W/o Surajmal Kalal, Aged About 56
Years, B/c Kalal, R/o Village Padarara Tehsil Gogunda,
Udaipur, Shop Oladar.
3. Shaifali Mewara D/o Ganpat Lal, Aged About 20 Years, B/c
Mewara, R/o Singalo Ka Bas, Busi, Pali, Shop Machind.
4. Chandmal Garg S/o Jagdish Garg, Aged About 31 Years,
B/c Garg, R/o Pachmata Marg Sindesar Lalan, Tehsil
Railmagra, District Rajasamand, Shop GP Sindesar Kalan.
5. Prakash Singh S/o Vard Singh, Aged About 32 Years, B/c
Rajput, R/o Khervadi, Baghana, Rajasmand, Shop GP
Baghna.
6. Geeta Devi W/o Devi Lal, Aged About 38 Years, B/c
Mewara, R/o Baghana Bhim Rajasamand, Shop GP
Kheemakhera.
7. Babudi W/o Tulsa Singh, Aged About 47 Years, B/c
Mewara, R/o Baghana Bhim Rajasmand.
8. Asha Tak W/o Dilip Kumar Tak, Aged About 50 Years, B/c
Tak, R/o Maliyo Ka Was The Deogarh, Shop Kankroli.
9. Manju Jat S/o Tulsi Ram Jat, Aged About 32 Years, B/c
Jat, R/o Sardul Khera, Rajasamand, Shop GP Boraj.
10. Prakash Kanwar W/o Hukam Singh, Aged About 51 Years,
B/c Rajput, R/o Choti Pol, Bhojawas, Shop Vardara.
11. Meera W/o Roshan Lal Regar, Aged About 26 Years, R/o
Regar Mohalla, Rajsamand, Shop GP Ajeetgarh.
12. Karan Singh Chundawat S/o Amar Singh, Aged About 47
Years, B/c Chundawat, R/o Laxmi Purv, Tehsil Devgarh,
Shop Khakhar Mala.
13. Pushkar S/o Badri Lal, Aged About 21 Years, B/c Mali, R/o
Bhadla Post Jilola, Tehsil Amet, District Rajasamand, Shop
Dawer.
14. Shambhu Singh S/o Manohar Singh, Aged About 33
Years, B/c Rajput R/o Bagundra Khatamal, Rajasamand,
Shop GP Jeelola.
(2 of 3) [CW-5448/2021]
15. Priyanka Kumar W/o Devi Singh, Aged About 31 Years,
B/c Kumar, R/o Shiv Singh Ka Guda Nedach Rajasmand,
Shop GP Bararrda.
16. Parashar Savita S/o Bheru Lal, Aged About 33 Years, B/c
Parashar, R/o Padasli Rajasmand, Shop Kookar Khera.
17. Hanuman Singh S/o Hari Singh, Aged About 26 Years, R/o
Marwad Junction Pali, Shop Kaladeh.
18. Kanhaiya Lal Parasher S/o Mohan Lal, Aged About 52
Years, B/c Parasar, R/o Padasli Rajasmand, Shop GP
Pardi.
19. Sonu Kanwar W/o Harjeet Singh, Aged About 28 Years,
B/c Rajput, R/o Talab Ka Badliya, Bhim, Rajasamnd, Shop
Devgarh.
20. Chandmal Gard S/o Jagdish, Aged About 31 Years, B/c
Garg, R/o Pachamata Marg, Sindesar Kalan, Tehsil
Railmagara, Shop Nathdwara.
21. Syam Kuwar Chouhan W/o Ram Singh, Aged About 46
Years, B/c Chouhan, R/o Adgela, Rajsamand, Shop GP
Karoli.
22. Chouth Mal S/o Mangi Lal Rebari, Aged About 44 Years,
B/c Rebari, R/o Dhani, Karoli, Rajasmand, Shop GP Karoli.
23. Sushila Devi W/o Mool Singh, Aged About 30 Years, B/c
Baggad, R/o Hadawas, Bhim, GP Lakha Gurha.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary (Finance),
Government Of Rajasthan, Government Secretariat,
Jaipur.
2. Commissioner, Excise Department, Government Of
Rajasthan, 2, Gumaniwala, Panchwati, Udaipur,
Rajasthan.
3. District Excise Officer, Rajsamand.
----Respondents
For Petitioner(s) : Mr. Girish Joshi & Mr. Rishabh Handa
For Respondent(s) : Mr. K.S. Lodha (Caveator)
(3 of 3) [CW-5448/2021]
HON'BLE THE CHIEF JUSTICE INDRAJIT MAHANTY
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
01/04/2021
Learned counsel for the parties are in agreement that the
controversy involved in this writ petition is covered by the
judgment of this Court in D.B. Civil Writ Petition No.2993/2021,
M/s. Lucky Wines through Partner Shri Dhanraj Sharma Vs. The
State of Rajasthan & Ors. and other connected batch of the writ
petitions decided on 24th March, 2021 and D.B. Civil Writ Petition
No.2659/2021, Kajal Mewara & Ors. Vs. The State of Rajasthan &
Ors., decided on 18th March, 2021.
Accordingly, the present writ petition is dismissed, in terms
of the aforesaid judgments.
(VINIT KUMAR MATHUR),J (INDRAJIT MAHANTY),CJ
6-a.asopa/-
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