Manoj Bavariya S/O Shri Banshi Lal vs State Of Rajasthan
2021 Latest Caselaw 2321 Raj/2

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

     S.B. Criminal Miscellaneous 3rd Bail Application No. 1441/2021

Manoj Bavariya S/o Shri Banshi Lal, Aged About 42 Years, R/o 20
Bank Of Baroda Ke Pichhe Shrirampur Niwaru Road Jhotara Ps
Jhotwara Dist. Jaipur At Present In Central Jail Jaipur
                                                                    ----Petitioner
                                     Versus
State Of Rajasthan, Through PP
                                                                  ----Respondent

For Petitioner(s) : Mr. Prashant Chahar For Respondent(s) : Mr. S.S. Ola, PP

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

08/04/2021

1. The present third bail application has been filed under

Section 439 Cr.P.C. The petitioner has been arrested in connection

with FIR No. 0303/2020 registered at Police Station Harmada,

District Jaipur (West) for the offence(s) under Sections 4/25 of

Arms Act.

2. Counsel for the petitioner submits that the petitioner has

been falsely implicated in this matter. Counsel further submits that

15 other criminal cases, pending against the petitioner, have

already been disposed of. Counsel further submits that the

petitioner is behind the bars since 13.07.2020.

3. Counsel for the petitioner has handed over the judgments of

15 other criminal cases to the learned Public Prosecutor, which

have already been disposed of.

4. Learned Public Prosecutor has opposed the bail application.

(2 of 2) [CRLMB-1441/2021]

5. Considering the material on record and taking into account

the facts and circumstances of the case and also considering the

period of custody and without expressing any opinion on the

merits of the case, this petition is allowed. Petitioner be admitted

to regular bail subject to satisfaction of the trial Court. Office is

directed to send a copy of this order to the concerned trial Court

through e-mail/fax, for necessary compliance.

(INDERJEET SINGH),J

CHARU SONI /2

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