Malkiat Singh vs Kirandeep Singh And Others
2024 Latest Caselaw 17925 P&H

Punjab-Haryana High Court

Malkiat Singh vs Kirandeep Singh And Others on 25 September, 2024

Author: Alka Sarin

Bench: Alka Sarin

                           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                          CHANDIGARH

                                                                     RSA-5452-2019 (O&M)
                                                                    Reserved on : 02.09.2024
                                                                  Pronounced on : 25.09.2024

                MALKIAT SINGH                                                    ....Appellant

                                                   VERSUS

                KIRANDEEP SINGH & ORS.                                        ....Respondents

                CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                Present :      Mr. Suraj Kaundal, Advocate for
                               Mr. N.S. Chahal, Advocate for the appellant.

                ALKA SARIN, J.

For orders see judgment of even date passed in RSA-4112-

2019 titled as Maan Singh V/s Kirandeep Singh & Ors.. Pending

applications, if any, also stand disposed off.

                25.09.2024                                       (ALKA SARIN)
                Aman Jain                                           JUDGE

                          NOTE :     Whether speaking/non-speaking: Speaking
                                          Whether reportable: Yes/No