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Kuldeep Singh And Ors vs Tejinder Pal Singh And Ors
2024 Latest Caselaw 17369 P&H

Citation : 2024 Latest Caselaw 17369 P&H
Judgement Date : 18 September, 2024

Punjab-Haryana High Court

Kuldeep Singh And Ors vs Tejinder Pal Singh And Ors on 18 September, 2024

                                     Neutral Citation No:=2024:PHHC:124919




           IN THE PUNJAB AND HARYANA HIGH COURT AT
                          CHANDIGARH

125                                                            CWP-23743-20242024
                                                     Date of Decision: 18.09.2024

KULDEEP SINGH AND ORS
                                                                     ... Petitioners
                                                                         Petitioner
                                     VERSUS
TAJINDER PAL SINGH AND ORS.
                                                                   ... Respondents
CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.
                                         ****
Present:      Mr. Jagtar Kureel and Mr. Baljinder Singh,
              Advocates for the petitioner.
                                       ****
VINOD S. BHARDWAJ, J. (ORAL)

For orders, see the order/judgment of even date passed in CWP-

CWP

23720-2024 titled as 'Kuldeep Kuldeep Singh and Others Versus Princepal Singh @

Pritpal Singh and Others'.

(VINOD VINOD S. BHARDWAJ) SEPTEMBER 18, 18 2024 JUDGE rajender

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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