Harsimranjit Kaur vs Gagandeep Singh
2024 Latest Caselaw 17353 P&H

Punjab-Haryana High Court

Harsimranjit Kaur vs Gagandeep Singh on 18 September, 2024

Author: Archana Puri

Bench: Archana Puri

                                       Neutral Citation No:=2024:PHHC:122965




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                                 TA-1067-2023
                                                   Date of Decision: 18.09.2024

HARSIMRANJIT KAUR

                                                                   ....Applicant
                                    Versus


GAGANDEEP SINGH
                                                                 .....Respondent

CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI

Present:-    Mr. F.S. Virk, Advocate
             for the applicant.

             None for the respondent.

                    *****

ARCHANA PURI, J. (Oral)

For detailed order, see the judgment of even date, passed in TA-

738-2023, titled 'Harsimranjit Kaur and others Vs. Gagandeep Singh and

others', which shall form the part of this order.

(ARCHANA PURI) 18.09.2024 JUDGE Himanshu

Whether speaking/reasoned : Yes

Whether reportable : Yes/No

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