Bhupinder Singh vs State Of Haryana And Others
2024 Latest Caselaw 16459 P&H

Punjab-Haryana High Court

Bhupinder Singh vs State Of Haryana And Others on 6 September, 2024

                                      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                     CHANDIGARH

                 468                                               CWP-15245
                                                                         15245-2003 (O&M)
                                                                   Date of decision: 06.09.2024

                 Bhupinder Singh                                                 ..Petitioner

                                                                   Versus

                 State of Haryana and others                                     ..Respondents

                 CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY

                 Present:               None for the petitioner.

                        Ms. Vibha Tewari, AAG, Haryana.
                        ***
                 AMAN CHAUDHARY, J. (Oral)

1. Prayer in the present petition is for appointment to the post of Clerk instead of Water Carrier, offered to the petitioner on compassionate grounds, which learned State counsel, on instructions from Mr. Attar Singh, Reader, Deputy District Attorney, O/o DCP Jhajjar, submits that petitioner ha had accepted vide the appointment letter dated 03.06.2001 and he is continuing in service service.

2. In view of the above, the present petition is ddisposed isposed of, reserving the petitioner with a liberty to get it revived, in case need arises.

                                                                            ( AMAN CHAUDHARY )
                 06.09.2024                                                      JUDGE
                 ashok
                                        Whether speaking/reasoned
                                                speaking/r        :         Yes/No
                                        Whether reportable :                Yes/No

authenticity of this order/judgment