Major Singh And Others vs Punjab Water Resources And Others
2024 Latest Caselaw 15879 P&H

Punjab-Haryana High Court

Major Singh And Others vs Punjab Water Resources And Others on 30 September, 2024

Author: Alka Sarin

Bench: Alka Sarin

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        114                                              RSA-1167-2020 (O&M)
                                                                         Date of Decision : 30.09.2024


                        Major Singh and Others                                            ....Appellants

                                                           VERSUS

                        Punjab Water Resources and Others                               ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :      Mr. Ankush Singla , Advocate for the appellants.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the appellants has fairly conceded that the

suit was simpliciter for permanent injunction and that the watercourse has

since been constructed and hence the present appeal has been rendered

infructuous.

2. Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

( ALKA SARIN ) 30.09.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment