Shiv Dayal And Another vs Dheeraj Dixit And Others
2024 Latest Caselaw 20777 P&H

Punjab-Haryana High Court

Shiv Dayal And Another vs Dheeraj Dixit And Others on 21 November, 2024

SANDEEP SETHI
2024.11.22 02:06

IN THE HIGH COURT OF PUNJAB AND HARYANA AT

CHANDIGARH
(149)
INCOMP-3270-2024
Date of Decision:-21.11.2024
Shiv Dayal and another
beeeee Appellants
Versus
Dheeraj Dixit and others
beeen Respondents
CORAM: HON'BLE MR. JUSTICE ALOK JAIN
2 2K 2 2
Present: None.
oh 2 2h 3
ALOK JAIN, J. (Oral)

1. The present case was filed on 12.03.2020 by Mr. Vijay Kumar,

Advocate, upon which the Registry had raised some objections, which as per Rule 9, Chapter 1, Part-A, Volume V, Punjab and Haryana High Court Rules and Orders, had to be re-filed within 40 days.

2. As per the note, Registry had requested the learned Advocates to collect their cases, which were filed upto 31.12.2023 wherein objections had been raised, and notified, that all such pending cases will be listed before the Hon'ble Courts for appropriate orders.

3. In the wake of the above, the present case has been listed today, however, none has put in appearance on behalf of the parties.

4. Keeping in view the aforesaid factual matrix, no further order is required to be passed. The file be consigned to the record room.

5. A copy of this order be sent to the appellants on the address mentioned in the memo of parties.

(ALOK JAIN) JUDGE

November 21, 2024.

S. Sethi

Whether speaking/reasoned:- Yes/No Whether Reportable:- Yes/No

| attest to the accuracy and integrity of this Order/Judgment