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Iqbal Singh vs S.S. Gill Through His Lrs. Harjinder ...
2024 Latest Caselaw 20762 P&H

Citation : 2024 Latest Caselaw 20762 P&H
Judgement Date : 21 November, 2024

Punjab-Haryana High Court

Iqbal Singh vs S.S. Gill Through His Lrs. Harjinder ... on 21 November, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                    Neutral Citation No:=2024:PHHC:153731




265-5
        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                              CR-2278-2015 (O&M)
                                              Date of Decision : 21.11.2024


Iqbal Singh                                                         ... Petitioner(s)
                                            Versus
SS Gill (deceased) through LRs & Anr                              ... Respondent(s)


CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


Present:        Mr. Divanshu Jain, Advocate with
                Mr. Minkal Rawal, Advocate for the petitioner.

                Mr. Surinder Gandhi, Advocate for the respondent.



ALKA SARIN, J. (Oral)

1. For orders see judgment of even date passed in CR No.1841 of

2015 titled as Iqbal Singh Vs. SS Gill (deceased) through LRs & Anr.





21.11.2024                                             ( ALKA SARIN )
Yogesh Sharma                                              JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

1 of 1

 
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