Jasmer Kaur And Ors vs Iqbal Singh And Anr
2024 Latest Caselaw 20761 P&H

Punjab-Haryana High Court

Jasmer Kaur And Ors vs Iqbal Singh And Anr on 21 November, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                    Neutral Citation No:=2024:PHHC:153731




265-4
        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                              CR-3836-2016 (O&M)
                                              Date of Decision : 21.11.2024


Jasmer Kaur & Ors                                                   ... Petitioner(s)
                                            Versus
Iqbal Singh & Anr                                                 ... Respondent(s)


CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


Present:        Mr. Surinder Gandhi, Advocate for the petitioners.

                Mr. Divanshu Jain, Advocate with
                Mr. Minkal Rawal, Advocate for the respondents.


ALKA SARIN, J. (Oral)

1. For orders see judgment of even date passed in CR No.1841 of

2015 titled as Iqbal Singh Vs. SS Gill (deceased) through LRs & Anr.

21.11.2024                                             ( ALKA SARIN )
Yogesh Sharma                                              JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

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