Citation : 2024 Latest Caselaw 20758 P&H
Judgement Date : 21 November, 2024
Neutral Citation No:=2024:PHHC:153731
265-3
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR-3834-2016 (O&M)
Date of Decision : 21.11.2024
Jasmer Kaur & Ors ... Petitioner(s)
Versus
Iqbal Singh & Anr ... Respondent(s)
CORAM : HON'BLE MRS. JUSTICE ALKA SARIN
Present: Mr. Surinder Gandhi, Advocate for the petitioners.
Mr. Divanshu Jain, Advocate with
Mr. Minkal Rawal, Advocate for the respondents.
ALKA SARIN, J. (Oral)
1. For orders see judgment of even date passed in CR No.1841 of 2015 titled as Iqbal Singh Vs. SS Gill (deceased) through LRs & Anr.
21.11.2024 ( ALKA SARIN ) Yogesh Sharma JUDGE
NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO
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