Rahul vs State Of Haryana And Ors
2024 Latest Caselaw 20755 P&H

Citation : 2024 Latest Caselaw 20755 P&H
Judgement Date : 21 November, 2024

Punjab-Haryana High Court

Rahul vs State Of Haryana And Ors on 21 November, 2024

Author: Sandeep Moudgil

Bench: Sandeep Moudgil

                                          Neutral Citation No:=2024:PHHC:152761



125
             IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                              CRWP-10923-2024
                                              DECIDED ON: 21.11.2024

RAHUL                                                         .....PETITIONER

                                         VERSUS

STATE OF HARYANA AND ORS                                      .....RESPONDENTS

CORAM: HON'BLE MR. JUSTICE SANDEEP MOUDGIL

Present:     Ms. Rajshri Sharma, Mr. Banka Bihari Pandey,
             Ms. Kanchan, Ms. Shivani Sharma and
             Mr. Praveen Chauhan, Advocates for the petitioner.

SANDEEP MOUDGIL, J (ORAL)

The jurisdiction of this Court has been invoked under Article 226/227 of the Constitution of India for issuance of a writ in the nature of Mandamus for directing the respondent No.1 to consider and decide the representation dated 29.05.2024 (Annexure P-4) vide which claim of pre-mature release of the petitioner is kept pending.

Notice of motion.

Mr. Baljinder Singh Virk, Sr. DAG Haryana, accepts notice on behalf of respondent/State and undertakes that representation dated 29.05.2024 (Annexure P-4) will be decided within a period of two weeks from today, considering the judgment passed by the Supreme Court in SLP No.11700/2024 on 19.04.2024 (Annexure P-5).

The order passed by the authorities be supplied to the petitioner within one week thereafter.

In the light of above, present petition is disposed off. However, the petitioner will be at liberty to approach this court again, in case need so arises.



                                                  (SANDEEP MOUDGIL)
21.11.2024                                              JUDGE
Meenu

Whether speaking/reasoned            Yes/No
Whether reportable          Yes/No




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