Gurvinder Singh vs State Of Punjab
2024 Latest Caselaw 20542 P&H

Punjab-Haryana High Court

Gurvinder Singh vs State Of Punjab on 19 November, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                             Neutral Citation No:=2024:PHHC:151065




        THE HIGH COURT OF PUNJAB & HARYANA AT
                    CHANDIGARH
205-2                                       CRM-M-62530-2023
                                            Date of decision:19.11.2024
GURVINDER SINGH

                                                           ... Petitioner

                                      V/S
STATE OF PUNJAB

                                                         .... Respondent

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present: Mr. Sunny Saggar, Advocate for the petitioner.

         Ms. Amrita Garg, AAG, Punjab.

         Mr. Vikas Gupta, Advocate for the complainant.

                                ***

SUVIR SEHGAL, J (ORAL)

For order, see detailed judgment of even date passed in CRM-

M-63470-2023, Angrej Singh Versus State of Punjab.

19.11.2024                                        (SUVIR SEHGAL)
pooja saini                                           JUDGE


    Whether Speaking/Reasoned          Yes/No
    Whether Reportable                 Yes/No




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