S.P Singla Constructions Pvt Ltd vs Chief Engineer World Bank Project Ii And ...
2024 Latest Caselaw 20434 P&H

Punjab-Haryana High Court

S.P Singla Constructions Pvt Ltd vs Chief Engineer World Bank Project Ii And ... on 18 November, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                             Neutral Citation No:=2024:PHHC:152691




        THE HIGH COURT OF PUNJAB & HARYANA AT
                    CHANDIGARH
112-2                                       CR-78-2024
                                            Date of decision:18.11.2024

SP Singla Constructions Pvt. Ltd.
                                                          ... Petitioner
                                      Vs.

The Chief Engineer, World Bank
Project-II, Haryana and another

                                                       ... Respondents

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present: Mr. Anirudh Wadhwa, Advocate (through V.C.)
         Mr. Gurmohan Singh Bedi, Advocate
         Mr.Pawandeep Singh, Advocate
         Mr. Anand Vardhan Khanna, Advocate
         Mr. Kartik Gupta, Advocate
         Mr. Rahul Rohilla, Advocate for the petitioner.

         Mr. Aman Bahri, Addl. A.G. Haryana.

                                ***

SUVIR SEHGAL, J (ORAL)

For order, see detailed judgment of even date passed in

ARB-337-2017, SP Singla Constructions Pvt. Ltd. Versus State of

Haryana and others.

18.11.2024                                        (SUVIR SEHGAL)
pooja saini                                           JUDGE


    Whether Speaking/Reasoned         Yes/No
    Whether Reportable                Yes/No




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