Ats Estates Pvt Ltd vs National Consumer Disputes Redressal ...
2024 Latest Caselaw 20433 P&H

Punjab-Haryana High Court

Ats Estates Pvt Ltd vs National Consumer Disputes Redressal ... on 18 November, 2024

                                     Neutral Citation No:=2024:PHHC:151369




           IN THE PUNJAB AND HARYANA HIGH COURT AT
                          CHANDIGARH

120                                                    CWP-28622-2024 (O&M)
                                                     Date of Decision: 18.11.2024

ATS ESTATES PVT LTD.
                                                                   ... Petitioner(s)
                                     VERSUS

NATIONAL CONSUMER DISPUTES REDRESSAL
COMMISSION NEW DELHI AND OTHERS
                                                                   ... Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.
                      ****
Present:      Mr. Manish Gupta, Advocate
              for the petitioner(s).
                                     ****
VINOD S. BHARDWAJ, J. (ORAL)

For orders, see the order/judgment passed in CWP-28621-2024

titled as ATS Estates Pvt. Ltd. Versus National Consumer Disputes Redressal

Commission, New Delhi and others.

(VINOD S. BHARDWAJ) NOVEMBER 18, 2024. JUDGE rajender

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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