Jatinder Pal Kaur vs Uoi And Ors
2024 Latest Caselaw 20424 P&H

Citation : 2024 Latest Caselaw 20424 P&H
Judgement Date : 18 November, 2024

Punjab-Haryana High Court

Jatinder Pal Kaur vs Uoi And Ors on 18 November, 2024

                                    Neutral Citation No:=2024:PHHC:151089




           IN THE PUNJAB AND HARYANA HIGH COURT AT
                          CHANDIGARH

231                                         CWP-15921-2022 (O&M)
                                            Date of Decision: 18.11.2024.

Jatinder Pal Kaur                                       .. Petitioner

                                     Versus
Union of India and others                               ... Respondents

CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ.

Present:      Ms. Suresha Rani, Advocate, for the petitioner.

              Mr. Vikas Chatrath, Advocate, for respondents No.2 and 3.

              Mr. Aditya Sharda, DAG, Punjab, for respondents No.4 and 5.

              None for respondents No.6 to 8.

              Ms. Riya Mukherji, Advocate for
              Mr. Prateek Gupta, Advocate for respondent No.10.

              Mr. Pankaj Mulwani, DAG, Haryana, for respondent No.11.

VINOD S. BHARDWAJ, J. (ORAL)

The instant petition has been filed seeking issuance of writ in the

nature of mandamus directing the respondents to release the compensation to

the petitioner as her husband had died in the accident caused due to negligent

act of the respondents by ignoring the public safety at large and for non-

maintenance of roads.

Learned counsel for the petitioner fairly concedes that the present

petition is squarely covered by the order/judgment dated 18.08.2023 passed

by this Court in a bunch of writ petitions including CWP-22904-2016 titled as

'Rajwinder Kaur and another V/S State of Haryana and others'.

Disposed of in terms of order/judgment dated 18.08.2023

(supra).


18.11.2024.                                       (VINOD S. BHARDWAJ)
monika                                                   JUDGE
              Whether speaking/reasoned : Yes/No
              Whether reportable        : Yes/No

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