Yogesh Kumar vs The Canara Bank And Another
2024 Latest Caselaw 20421 P&H

Punjab-Haryana High Court

Yogesh Kumar vs The Canara Bank And Another on 18 November, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                  Neutral Citation No:=2024:PHHC:149390-DB




            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

Sr. No.107-9
                                         LPA-654-2024 (O&M)
                                         Date of decision: 18.11.2024

Yogesh Kumar                                          ....Appellant

            Versus

The Canara Bank and another                           ....Respondents

CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
       HON'BLE MR. JUSTICE DEEPAK GUPTA

Present:    Mr. S.S. Kaushik, Advocate, for the appellant.

                  * * *

DEEPAK SIBAL, J. (Oral)

1. Learned counsel for the appellant seeks to withdraw the present

appeal with liberty to the appellant to seek review of the impugned

judgment through filing of an appropriate application.

2. Dismissed as withdrawn with liberty as prayed for.

(DEEPAK SIBAL) JUDGE

(DEEPAK GUPTA) JUDGE

November 18, 2024 Jyoti 1

Whether speaking/reasoned Yes/No Whether reportable Yes/No

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