Suman vs Ramesh And Others
2024 Latest Caselaw 20420 P&H

Punjab-Haryana High Court

Suman vs Ramesh And Others on 18 November, 2024

                                        Neutral Citation No:=2024:PHHC:149542




160




        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                                  INCOMP-285-2024
                                                  Date of Decision: 18.11.2024

Suman                                                      ...Petitioner(s)
                                            Vs.
Ramesh and others                                          ...Respondent(s)

CORAM : HON'BLE MR. JUSTICE N.S.SHEKHAWAT

Present :    None for the parties.

N.S.SHEKHAWAT, J. (Oral)

1. The applicant had filed the present application for grant of special leave to appeal against the judgment dated 01.09.2018 passed by the Judicial Magistrate 1st Class, Hansi.

2. In the year 2018, the Registry of this Court had raised certain objections, however, the objections were not removed and even copy of the impugned judgment does not seem to be attached with the main file. It seems that the applicant is not interested in pursing the present application.

3. Consequently, the application for special leave to appeal is ordered to be dismissed.

18.11.2024                                        (N.S.SHEKHAWAT)
amit rana                                               JUDGE
             Whether reasoned/speaking :          Yes/No
             Whether reportable        :          Yes/No




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