Sarbjit Singh vs Union Of India And Others
2024 Latest Caselaw 20279 P&H

Punjab-Haryana High Court

Sarbjit Singh vs Union Of India And Others on 14 November, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                        Neutral Citation No:=2024:PHHC:148641-DB



222-3
           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                                         CWP
                                                         CWP-28555-2022 (O&M)
                                                         Date of Decision:
                                                                 Decision:14.11.2024

SARBJIT SINGH                                                            .........Petitioner
                                                              V/s.
UNION OF INDIA AND OTHERS                                            ........Respondents

CORAM:           HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
                 HON'BLE MR. JUSTICE SANJAY VASHISTH

Present          Mr. Sandeep Goyal, Advocate
                 M
                 Mr. Peyush
                     Pey sh Pruthi, Advocate and
                 Mr. Sameesh Bassi, Advocate for the petitioner(s).

                 Ms. Urvashi Dhugga, Senior Standing Counsel,
                 for the respondent No.2 and 3.

                 Mr. Yogesh Putney, Senior Standing Counsel, with
                 Mr. Vaibhav Gupta, Standing Counsel
                 for the respondent No.4.

         ***
SANJEEV PRAKASH SHARMA,
                SHARMA J. (Oral)

1. Disposed of. For detailed orders orders, see the judgment of even date

passed in CWP-24687-2022 CWP titled as "Sarbjit Sarbjit Singh Vs. Union of India and nd

Others"

2. All pending applications filed in these Appeals shall stand

disposed of accordingly.

[SANJEEV SANJEEV PRAKASH SHARMA SHARMA] JUDGE

[SANJAY VASHISTH] JUDGE

November 14, 14 2024 Ess Kay

Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No

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