Sukhjit Kaur vs Good Luck Promoters Ltd And Anr
2024 Latest Caselaw 20181 P&H

Punjab-Haryana High Court

Sukhjit Kaur vs Good Luck Promoters Ltd And Anr on 13 November, 2024

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                  111                                                    RSA-2952-2019 (O&M)
                                                                         Date of Decision:- 13.11.2024
                  SUKHJIT KAUR
                                                                                        ......Appellant

                                        Versus
                  GOOD LUCK PROMOTERS LTD AND ANR
                                                                                     ......Respondents

                  CORAM:          HON'BLE MR. JUSTICE ALOK JAIN
                                 ****
                  Present: Mr. V.K. Sandhir, Advocate for the appellant.
                                             ****
                  ALOK JAIN, J. (Oral)

1. The present appeal has been filed against the judgment and

decree dated 13.07.2016 passed by learned Civil Judge (Jr. Div.), Amritsar as

well as order dated 22.10.2018 passed by learned Additional District Judge,

Amritsar, whereby the suit filed by the plaintiff/appellant has been dismissed.

2. After arguing vehemently on the merits of the case, learned

counsel for the appellant does not press the present appeal and submits that the

plaintiff/appellant be permitted to take appropriate steps in accordance with

law for getting their property demarcated again, which will clear the

controversy.

rsy.

3. In light of the above, the present appeal is dismissed as having

been not pressed.

4. Pending application(s), if any, stands disposed of.

                                                                                       (ALOK JAIN)
                  November 13, 2024                                                       JUDGE
                  manju
                                  Whether speaking/reasoned:-   Yes/No
                                  Whether Reportable:-          Yes/No