Sarban Singh@Sony vs State Of Punjab
2024 Latest Caselaw 20078 P&H

Punjab-Haryana High Court

Sarban Singh@Sony vs State Of Punjab on 12 November, 2024

Author: Anoop Chitkara

Bench: Anoop Chitkara

                     CRM-M-32746-2024

                                        IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                    AT CHANDIGARH

                                                                           CRM-M-32746-2024
                                                                           Reserved on: 05.11.2024
                                                                           Pronounced on: 12.11.2024


                     Sarban Singh @ Sony                                   ...Petitioner

                                                           Versus

                     State of Punjab                                       ...Respondent


                     CORAM:           HON'BLE MR. JUSTICE ANOOP CHITKARA

                     Present:         Mr. Aditya Anand, Advocate
                                      for the petitioner.

                                      Mr. Sukhdev Singh, A.A.G., Punjab.

                                                           ****
                     ANOOP CHITKARA, J.

For detailed order, see order of even date passed in CRM-M No.32916 of

2024 titled "Sarban Singh @ Sony and others vs State of Punjab and others."

(ANOOP CHITKARA) JUDGE 12.11.2024 Jyoti Sharma

Whether speaking/reasoned: Yes Whether reportable: No.

authenticity of this order/judgment