Hari Singh vs Union Of India And Ors
2024 Latest Caselaw 19764 P&H

Punjab-Haryana High Court

Hari Singh vs Union Of India And Ors on 7 November, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                            Neutral Citation No:=2024:PHHC:145283-DB




       IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

Sr. No.121                                                             LPA-2764-2024 (O&M)
                                                                   Date of decision : 07.11.2024


Hari Singh                                                                        ..... Appellant

                                               Versus

Union of India and others                                                      ..... Respondents

CORAM :       HON'BLE MR. JUSTICE DEEPAK SIBAL
              HON'BLE MR. JUSTICE DEEPAK MANCHANDA

Present :     Mr.Sandeep K.Sharma, Advocate, for the appellant.

                                          *****
DEEPAK SIBAL, J. (Oral)

(1) Learned counsel for the appellant seeks to withdraw the instant appeal with

liberty to the appellant to challenge the age limits/relaxations granted to the ex-

servicemen in the advertisement issued by the Union Public Service Commission dated

14.02.2024 as according to him the same are arbitrary and thus violative of Article 14 of

the Indian Constitution.

(2) Dismissed as withdrawn with liberty as prayed for.

(3) It is clarified that in case the appellant challenges the vires of the aforesaid

clause of the advertisement dated 14.02.2024 the said challenge shall be decided

uninfluenced by the observations made in the impugned judgment, in accordance with

law.

(4). Pending miscellaneous application(s) also stand disposed of.

                                                                        [DEEPAK SIBAL]
                                                                            JUDGE


07.11.2024                                                          [DEEPAK MANCHANDA]
shamsher                                                                   JUDGE
                     Whether speaking/reasoned :        Yes / No
                     Whether reportable        :        Yes / No




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