M/S Mangat Rai Contractor vs State Of Punjab & Anr
2024 Latest Caselaw 19649 P&H

Citation : 2024 Latest Caselaw 19649 P&H
Judgement Date : 6 November, 2024

Punjab-Haryana High Court

M/S Mangat Rai Contractor vs State Of Punjab & Anr on 6 November, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

20248 PHHG 144 705-D

213
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

CWP-15346-2016
Decided on: 06.11.2024

M/S MANGAT RAI CONTRACTOR ~--___s=--.... PETITIONER
VERSUS
STATE OF PUNJAB AND ANOTHER ______.,.... RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MR. JUSTICE SANJAY VASHISTH.
Present: Mr. Rishab Singla, Advocate, and
Mr. Sameesh Bassi, Advocate,
for the petitioner(s)

Mr. Saurabh Kapoor, Addl. AG, Punjab.

SANJEEV PRAKASH SHARMA, J (ORAL)

For detailed order, see order of even date passed in CWP- 37670-2019 (O&M) titled as "Paramjit Arora (deceased) through his LRs

vs. State of Punjab and another".

(SANJEEV PRAKASH SHARMA)

JUDGE (SANJAY VASHISTH) JUDGE 06.11.2024 Lavisha

Whether speaking/reasoned _ Yes/No Whether reportable Yes/No

authenticity of this order/judgment

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