Bhupinder Singh Kapur vs Income Tax Officer And Another
2024 Latest Caselaw 19634 P&H

Punjab-Haryana High Court

Bhupinder Singh Kapur vs Income Tax Officer And Another on 6 November, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                     Neutral Citation No:=2024:PHHC:144879-DB




113

              IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                             CHANDIGARH

                                                                         2024(O&M)
                                                           CWP-26261-2024(O&M)
                                                         Date of Decision: 06.11.2024
                                                                                .2024

BHUPINDER SINGH KAPUR
                                                                       . . . . Petitioner
                                                 Vs.

INCOME TAX OFFICER AND ANOTHER
                                                                    . . . . Respondents
                                 ****
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
         HON'BLE MR. JUSTICE SANJAY VASHISTH
                                 ****
Present: Mr.. Rana Gurtej Singh, Advocate with
         Mr. Nikhil Goyal, Advocate for the petitioner.
                 Mr. Yogesh Putney, Sr. Standing Counsel with
                 Mr. Vaibhav Gupta, Standing Counsel
                 for the respondents/Revenue.

                                                 ****

SANJEEV PRAKASH SHARMA, J.(Oral)

For order, see detailed judgment of even date passed in CWP-

CWP

25294-2024 titled as BHUPINDER SINGH KAPUR Versus INCOME TAX

OFFICER AND ANOTHER.

ANOTHER

(SANJEEV PRAKASH SHARMA SHARMA) JUDGE

(SANJAY SANJAY VASHISTH VASHISTH) 06.11.2024 JUDGE mohit goyal

1. Whether speaking/reasoned? Yes/No

2. Whether reportable? Yes/No

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