M/S Mital Trading Company vs Food Corporation Of India
2024 Latest Caselaw 19485 P&H

Punjab-Haryana High Court

M/S Mital Trading Company vs Food Corporation Of India on 5 November, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                             Neutral Citation No:=2024:PHHC:144372




         THE HIGH COURT OF PUNJAB & HARYANA AT
                     CHANDIGARH
233-6                                       CR-2574-2024 (O&M)
                                            Date of decision:05.11.2024
M/s Mittal Trading Company

                                                       .... Petitioner

                                      V/s

Food Corporation of India

                                                       .... Respondent

CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present: Mr. Munish Kumar Garg, Advocate and
         Mr. Rakesh Kumar Jangra, Advocate
         for the petitioner.

                                ***

SUVIR SEHGAL, J (ORAL)

For order, see detailed judgment of even date passed in CR-

2605-2024, M/s Shri Ram Rice Mills Versus Food Corporation of

India.

05.11.2024                                        (SUVIR SEHGAL)
pooja saini                                           JUDGE


    Whether Speaking/Reasoned          Yes/No
    Whether Reportable                 Yes/No




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