Hans Raj Thr Lrs vs Om Parkash & Ors
2024 Latest Caselaw 19483 P&H

Citation : 2024 Latest Caselaw 19483 P&H
Judgement Date : 5 November, 2024

Punjab-Haryana High Court

Hans Raj Thr Lrs vs Om Parkash & Ors on 5 November, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            107
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             RSA-6454-2017 (O&M)
                                                                             Date of Decision : 05.11.2024

                            Hans Raj (deceased) through LRs                                  ... Appellant(s)
                                                                  Versus
                            Om Parkash & Ors                                                ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       None.



                            ALKA SARIN, J. (Oral)

1. None had put in appearance on behalf of the appellants on

01.12.2023 and even on 07.03.2024. Today also none has put in appearance

on behalf of the appellants despite the matter being called twice. It appears

that the appellants are not interested in pursuing the present appeal. In view

thereof, this Court is left with no other option but to dismiss the present

appeal for non-prosecution.

2. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.




                            05.11.2024                                          ( ALKA SARIN )
                            Yogesh Sharma                                           JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.