Punjab-Haryana High Court

Sukhdev Singh Brar vs State Of Punjab And Ors on 3 May, 2024

                                   Neutral Citation No:=2024:PHHC:061460




                                2024:PHHC:061460
360    IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                             CWP-16616-2001 (O&M)
                                             Date of Decision:03.05.2024

SUKHDEV SINGH BRAR                                           ......... Petitioner

                                       Versus

STATE OF PUNJAB AND ORS.                                     ..... Respondents

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present :      Mr. Sachin Jain, Advocate
               for the petitioner.

               Mr. Pawan Kumar, DAG, Punjab.

                      ****

JAGMOHAN BANSAL, J. (Oral)

1. Learned counsel for the parties are ad idem that issue

involved in the present petition stands covered by judgment dated

04.04.2024 passed by this Court in CWP No.455 of 2018 titled as 'Avtar

Singh Vs. State of Punjab and others'.

2. The present petition stands dismissed in view of judgment

dated 04.04.2024 passed in Avtar Singh's case (supra).

3. Pending misc. application(s), if any, shall also stand

disposed of.

( JAGMOHAN BANSAL ) JUDGE 03.05.2024 Ali Whether speaking/reasoned Yes/No

Whether Reportable Yes/No

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