Sukhvir Singh And Others vs State Of Punjab And Others
2024 Latest Caselaw 9548 P&H

Punjab-Haryana High Court

Sukhvir Singh And Others vs State Of Punjab And Others on 2 May, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                 Neutral Citation No:=2024:PHHC:061227-DB



                                    2024:PHHC:061227-DB
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                              LPA-498-2019 (O&M) in
                                              CWP-312-2017
                                              Date of decision : 02.05.2024

    Sukhvir Singh and others
                                                       ................Appellants

                              vs.

    State of Punjab and others
                                                       .................Respondents


    CORAM : HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
            HON'BLE MRS. JUSTICE SUKHVINDER KAUR

    Present:     Mr. H.C. Arora, Advocate, Mr. Pankaj Maini, Advocate
                 and Ms. Sunaina, Advocate for the appellants

                 Mr. Sukhvir Singh, Advocate for the
                 applicant-appellants in CM-1167-2019

                 Mr.Arjun Sheoran, Deputy Advocate General, Punjab
                            ...

    SANJEEV PRAKASH SHARMA J. (Oral)

1. For orders see the judgment passed on the even date in LPA-

1755-2018 (O&M) titled as "Jaskaran Singh and another V/s. State of

Punjab and others."

2. All pending applications filed in this case shall stand disposed

of accordingly.

( SANJEEV PRAKASH SHARMA ) JUDGE

( SUKHVINDER KAUR ) 02.05.2024 JUDGE chugh

Whether speaking / reasoned Yes / No Whether reportable Yes / No

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