Apsana And Anr vs Kalu Khan And Ors
2024 Latest Caselaw 9531 P&H

Punjab-Haryana High Court

Apsana And Anr vs Kalu Khan And Ors on 2 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:060720

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         127                                            CR-2659-2024 (O&M)
                                                                        Date of Decision : 02.05.2024

                         APSANA & ANR.                                                   .... Petitioners

                                                             VERSUS

                         KALU KHAN & ORS.                                               .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      Mr. Divij Dutt, Advocate for the petitioners.

                         ALKA SARIN, J. (ORAL)

1. After arguing for some time, learned counsel for the petitioners

seeks permission to withdraw the present petition.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                         02.05.2024                                            (ALKA SARIN)
                         Aman Jain                                                JUDGE

                                        NOTE:        Whether speaking/non-speaking: Speaking
                                                     Whether reportable: YES/NO

integrity of this judgment/order.