Punjab-Haryana High Court

Kamaldeep vs State Of Haryana And Others on 2 May, 2024

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

                                        Neutral Citation No:=2024:PHHC:060419




CWP-14647-2022                   -1-            2024:PHHC:060419


           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


269                                               CWP-14647-2022 (O&M)
                                                  Date of Decision :02.05.2024

Kamaldeep                                                          ...Petitioner


                                 Versus

State of Haryana and others                                   ....Respondents

CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:     Mr. Jasbir Mor, Advocate for the petitioner.

             Mr. Tapan Yadav, DAG, Haryana.

                    ***

Harsimran Singh Sethi, J. (Oral)

Learned counsel for the petitioner very fairly concedes the fact

that keeping in view the judgment of this Court in CWP-14063-2022 titled

as Rahul Boora vs. State of Haryana and others, decided on 07.10.2023,

along with bunch of petitions, question of law raised in the present petition

has already been decided by this Court against the petitioner but the said

judgment is pending consideration before the Division Bench of this Court

in LPA-1773-2023.

Learned counsel for the respondents submits that once, the

question of law raised in the present petition has already been decided

against the petitioner, present petition is also liable to be dismissed.

Keeping in view fact mentioned hereinbefore, once, it is a

conceded position that issue raised in the present petition has already been

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Neutral Citation No:=2024:PHHC:060419

CWP-14647-2022 -2- 2024:PHHC:060419

decided against the petitioner in the judgment passed by this Court in the

case of Rahul Boora (supra), present petition is also dismissed keeping in

view the observations made by this Court in the case of Rahul Boora

(supra).

May 02, 2024                       (HARSIMRAN SINGH SETHI)
aarti                                        JUDGE
          Whether speaking/reasoned : Yes/No
          Whether reportable :        Yes/No




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