R.K. Karwasra vs Association Of Surgeons Of India And Ors
2024 Latest Caselaw 9419 P&H

Punjab-Haryana High Court

R.K. Karwasra vs Association Of Surgeons Of India And Ors on 1 May, 2024

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

                                       Neutral Citation No:=2024:PHHC:059822




                                                            2024:PHHC:059822


121        IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

                                               CR-998-2019(O&M)
                                               Date of decision : 01.05.2024

Dr. R.K. Karwasra                                                       ...Petitioner

                                               Vs.

Association of Surgeons of India
and others                                                              ...Respondents

CORAM:- HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:     Mr. Gunjan Mehta, Advocate
             for the petitioner.

             Mr. Ashwani Bakshi, Advocate
             for respondents.

ANIL KSHETARPAL, J. (Oral)

1 Learned counsel representing the petitioner submits that in view of

the judgment passed by the trial court on 14.03.2019, partly decreeing

petitioner's suit, he has instructions not to press this revision petition.

2. Ordered accordingly.

                                                           (ANIL KSHETARPAL)
01.05.2024                                                      JUDGE
neeraj
             Whether speaking/reasoned :             Yes         No
             Whether Reportable :                    Yes         No




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