Punjab-Haryana High Court

Nand Ram vs Roop Chand Etc on 1 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:060060
                            207
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                         RSA-2295-1995 (O&M)
                                                                         Date of decision : 01.05.2024


                            Nand Ram                                                      ... Appellant(s)
                                                               Versus
                            Roop Chand and Others                                       ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Mr. Gautam Kaile, Advocate for
                                         Mr. O.P. Sharma, Advocate for the appellant.

                                         None for the respondents.



                            ALKA SARIN, J. (ORAL)

1. As per the office report, the appellant is stated to have died. Respondent No.1 is also stated to have died. Respondent Nos.2 to 4 stand duly served, however, none has put in appearance on their behalf.

2. Learned counsel for the appellant states that he has not been able to contact the legal representatives of the appellant and that he has no instructions in the matter.

3. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

4. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.




                            01.05.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.