M/S Mahipal Rao And Co vs Ajay Pal Sharma And Anr
2024 Latest Caselaw 10418 P&H

Citation : 2024 Latest Caselaw 10418 P&H
Judgement Date : 15 May, 2024

Punjab-Haryana High Court

M/S Mahipal Rao And Co vs Ajay Pal Sharma And Anr on 15 May, 2024

Author: Mahabir Singh Sindhu

Bench: Mahabir Singh Sindhu

                                           Neutral Citation No:=2024:PHHC:068162
118


               IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH

                                                              CRR-851-2024(O&M)
                                                         Date of decision: 15.05.2024

M/s Mahipal Rao and company                                              ...Petitioner

                                          Versus

Ajay Pal Sharma and another                                            ..Respondents

CORAM: HON'BLE MR. JUSTICE MAHABIR SINGH SINDHU

Present:        Mr.Rajesh Kumar Dhankhar, Advocate for the petitioner.

                                    ******

MAHABIR SINGH SINDHU, J.

Present revision petition has been filed under Section 401 of Code

of Criminal Procedure, 1973 against impugned judgment of conviction dated

21.02.2022 and order of sentence dated 22.02.2022 passed by learned Sub

Divisional Judicial Magistrate, Ganaur, District Sonipat, upheld by learned

Additional Sessions Judge, Sonipat vide impugned judgment dated 04.09.2023,

whereby appeal filed by petitioner against above said judgment and order was

dismissed.

(2) At the outset, learned counsel for the petitioner, on instructions,

wishes to withdraw the present revision petition.

(3)             Ordered accordingly.

(4)             Pending application(s) including application for condonation of

delay, shall also stand disposed off.



15.05.2024                                           ( MAHABIR SINGH SINDHU)
Harish Kumar                                                  JUDGE
                             Whether speaking/reasoned     Yes/No
                                Whether Reportable         Yes/No




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