Sukhdev Singh vs Presiding Officer & Ors
2024 Latest Caselaw 10412 P&H

Punjab-Haryana High Court

Sukhdev Singh vs Presiding Officer & Ors on 15 May, 2024

                            214
                                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                                        AT CHANDIGARH

                                                                      CWP-20625-2012
                                                                      DECIDED ON: 15.05.2024

                            SUKHDEV SINGH                                          .....PETITIONER
                                                                 VERSUS

                            PRESIDING OFFICER & ORS                                .....RESPONDENTS

                            CORAM:        HON'BLE MR. JUSTICE SANJAY VASHISTH.

                            Present:      None for the petitioner.

                                          Mr. Karmanbir Singh Kharbanda, Advocate,
                                          for respondent Nos.2 to 5.

                            SANJAY VASHISTH, J (ORAL)

1. Perusal of the record reveals that present writ petition was filed by Sukhdev Singh, and subsequently, on account of death of Sukhdev Singh, his legal representatives were brought on record, vide order dated 01.03.2016 and amended memo of parties was also taken on record and said application was moved by Mr. Jasbir Singh, Advocate.

2. Thereafter, he did not appear on 12.12.2016, 27.04.2017, 19.04.2018, 17.01.2019, 04.04.2019, 29.07.2019, 06.11.2019, and after appearing once on 12.03.2020, he did not appear on 25.05.2023, and also on 12.12.2023.

3. Even today, there is no representation on behalf of legal representatives of the petitioner.

4. Accordingly, present writ petition stands dismissed in default.

5. Let copy of this order be forwarded at the address of the legal representatives mentioned in the amended memo of parties.

                                                                             (SANJAY VASHISTH)
                            15.05.2024                                              JUDGE
                            Lavisha
                                          Whether speaking/reasoned Yes/No
                                          Whether reportable        Yes/No



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