Karambir Saini vs Po Industrial Tribunal Cum Labour Court ...
2024 Latest Caselaw 10387 P&H

Punjab-Haryana High Court

Karambir Saini vs Po Industrial Tribunal Cum Labour Court ... on 14 May, 2024

                                       Neutral Citation No:=2024:PHHC:063611




CWP-17151-2014                                                          -1-


          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                             CWP-17151-2014
                    Judgement Reserved on: May 06, 2024
                   Judgement Pronounced on: May 14 , 2024
 (arising out of the award passed by the Industrial Tribunal-cum-Labour Court, Panipat, in 262 of
                                               2008)


Karambir Saini s/o Ram Saini
                                                                                  ...Petitioner
                                  Versus
Presiding Officer, Industrial Tribunal-cum-Labour Court, Panipat, and
another
                                                        ...Respondents

CORAM: HON'BLE MR. JUSTICE SANJAY VASHISTH
Presence:      Mr. Rajesh Bansal, Advocate, for the petitioner.
               Mr. Ashwani Talwar, Advocate, for respondent No. 2 - Faze
               Three Limited, Panipat.

                                               -.-

SANJAY VASHISTH, J.

This petition and pending miscellaneous application(s), if any,

stands disposed of, in terms of detailed observations made in the common

judgment of even date, passed separately in CWP No. 17142 of 2014

(O&M), titled as "Pappu Giri s/o Sewa Giri v. Presiding Officer,

Industrial Tribunal-cum-Labour Court, Panipat and another", and 16

connected cases, including present petition.

(SANJAY VASHISTH) JUDGE May 14 , 2024 Rashmi Whether speaking/reasoned? Yes/No Whether reportable? Yes/No

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