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Naresh vs State Of Haryana And Others
2024 Latest Caselaw 10382 P&H

Citation : 2024 Latest Caselaw 10382 P&H
Judgement Date : 14 May, 2024

Punjab-Haryana High Court

Naresh vs State Of Haryana And Others on 14 May, 2024

Author: Jasgurpreet Singh Puri

Bench: Jasgurpreet Singh Puri

                                          Neutral Citation No:=2024:PHHC:067491




236
                IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH

                                                                   CWP-2609-2022
                                                        Date of decision: 14.05.2024

NARESH
                                                                        ...Petitioner
                                       VERSUS
STATE OF HARYANA AND OTHERS
                                                                     ...Respondents
CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI

Present:-       Mr. Rajat Mor, Advocate for the petitioner.

                Mr. Kapil Bansal, DAG, Haryana.

                Ms. Nikita Goel, Advocate for the respondent-DHBVNL.

                      ****

JASGURPREET SINGH PURI, J. (Oral)

1. All the learned counsels for the parties are ad idem that the prayer made in the present writ petition is covered by a judgment passed by this Court in CWP-7875-2021, titled as Manish Kumar versus Haryana Staff Selection Commission and another which was allowed in terms of judgment in CWP-2667-2022 and therefore, the present writ petition may also be allowed in terms of the aforesaid judgment.

2. By way of an interim order passed by this Court on 11.02.2022, one post of Divisional/Revenue Accountant was kept vacant, which according to the learned counsel for the respondent-DHBVNL is still lying vacant.

3. In view of the aforesaid position, the present writ petition is allowed in the same terms as in CWP-7875-2021 and CWP-2667-2022.





                                                  (JASGURPREET SINGH PURI)
14.05.2024                                                JUDGE
Chetan Thakur
                Whether speaking/reasoned         :     Yes/No
                Whether reportable                :     Yes/No


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