Punjab State Bus Stand Management Co Ltd ... vs Charanjit Kaur @ Kulwant Kaur & Ors
2024 Latest Caselaw 10378 P&H

Punjab-Haryana High Court

Punjab State Bus Stand Management Co Ltd ... vs Charanjit Kaur @ Kulwant Kaur & Ors on 14 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        255                                         FAO No.4863 of 2014 (O&M)
                                                                    Date of Decision : 14.05.2024


                        Punjab State Bus Stand Management Co. Ltd. & Anr.             ....Appellants

                                                         VERSUS

                        Charanjit Kaur @ Kulwant Kaur and Ors.                      ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Rohit Bansal, Sr. DAG Punjab for the appellants.

                                     Mr. Anurag Chopra, Advocate for the respondents.


                        ALKA SARIN, J. (Oral)

1. Learned State counsel appearing on behalf of the appellants

states that pursuant to order dated 21.11.2023 the amount stands deposited.

In view thereof, he seeks permission to withdraw the present appeal.

Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 14.05.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment