Bedan vs Ram Varun And Another
2024 Latest Caselaw 10377 P&H

Punjab-Haryana High Court

Bedan vs Ram Varun And Another on 14 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        247                                          FAO No.3767 of 2008
                                                                     Date of Decision : 14.05.2024


                        Bedan                                                           ....Appellant
                                                          VERSUS
                        Ram Varun and Another                                         ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    None.

                        ALKA SARIN, J. (Oral)

1. None has put in appearance on behalf of the appellant despite

counsel for the appellant being informed.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

( ALKA SARIN ) 14.05.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment