Gurnam Singh vs Rajinder Singh And Another
2024 Latest Caselaw 10367 P&H

Punjab-Haryana High Court

Gurnam Singh vs Rajinder Singh And Another on 14 May, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            114
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             CR-7855-2023 (O&M)
                                                                             Date of decision : 14.05.2024


                            Gurnam Singh Gill                                                ... Petitioner(s)
                                                                   Versus
                            Rajinder Singh & Anr.                                          ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       None.

                            ALKA SARIN, J. (ORAL)

1. On 04.03.2024 the following order was passed :

"In the present case a decree sheet was drawn up vide order dated 05.12.2016 which till date stands. Learned counsel for the petitioner seeks time to address the arguments qua the maintainability of the present revision petition. On his request, adjourned to 14.05.2024."

2. Today none has put in appearance on behalf of the petitioner despite the matter being called twice. It appears that the petitioner is not interested in pursuing the present petition. In view thereof, this Court is left with no other option but to dismiss the present petition for non-prosecution.

3. Dismissed for non-prosecution. Pending applications, if any, also stand disposed off.

                            14.05.2024                                     ( ALKA SARIN )
                            Yogesh Sharma                                       JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.