Roop Singh And Ors vs State Of Punjab And Ors
2024 Latest Caselaw 10365 P&H

Punjab-Haryana High Court

Roop Singh And Ors vs State Of Punjab And Ors on 14 May, 2024

                                Neutral Citation No:=2024:PHHC:067098




CWP-11141-2024                   1




      IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

128                                       CWP-11141-2024
                                          Date of Decision : 14.05.2024

ROOP SINGH AND ORS                                    ... PETITIONERS

                                        V/S

STATE OF PUNJAB AND ORS                                ... RESPONDENTS


CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL


Present :    Mr. J.S.Dhaliwal, Advocate
             for the petitioners.

             Mr. Aman Dhir, DAG, Punjab.

                   ****

JAGMOHAN BANSAL, J. (Oral)

1. The petitioners through instant petition under Articles

226/227 of the Constitution of India are seeking direction to respondents

to count the service rendered as Special Police Officer as qualifying

service for the purpose of pensionary/retiral benefits.

2. Learned counsel for the petitioners, inter alia, contends that

case of the petitioners is squarely covered by the judgment of this Court

in Sukhjit Singh and others Vs. State of Punjab and others in

CWP No.9936 of 2017.

3. Mr. Aman Dhir, DAG, Punjab who on advance notice is

present in Court submits that in terms of above stated judgments of this

Court, the respondents authorities in the case of various officials have

1 of 2

Neutral Citation No:=2024:PHHC:067098

considered their claim and passed orders. He further asserts that

appropriate authority would consider case of the petitioners in terms of

judgments of this Court in Sukhjit Singh (supra) and pass an

appropriate order within 3 months from today.

4. In the wake of statements of both side, the present petition

stands disposed of.

                                               ( JAGMOHAN BANSAL )
                                                      JUDGE
14.05.2024
anju
                   Whether speaking/reasoned    Yes/No

                      Whether Reportable        Yes/No




                                2 of 2