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Anand Sharma vs Mahavir Prasad
2024 Latest Caselaw 10339 P&H

Citation : 2024 Latest Caselaw 10339 P&H
Judgement Date : 13 May, 2024

Punjab-Haryana High Court

Anand Sharma vs Mahavir Prasad on 13 May, 2024

                                   Neutral Citation No:=2024:PHHC:067090




262-2
     IN THE HIGH COURT OF PUNJAB & HARYANA
                 AT CHANDIGARH
                                   Criminal Revision No. 127 of 2024 (O&M)
                                   Date of Decision: 13.05.2024

Anand Sharma
                                                                   .......... Petitioner

                                           Versus

Mahavir Prasad
                                                                 .......... Respondent

CORAM:           HON'BLE MR. JUSTICE HARKESH MANUJA

Present:         Mr. Baljeet Beniwal, Advocate,
                 for the petitioner.

                 Mr. Himanshu Kalera, Advocate
                 for the respondent.

                                   ****
HARKESH MANUJA, J. (ORAL)

Petition is allowed.

For detailed order, see judgment of even date passed in

CRR No. 122 of 2024, titled "Anand Sharma Versus Mahavir Prasad".



May 13, 2024                                        ( HARKESH MANUJA )
'dk kamra'                                               JUDGE

             Whether Speaking/reasoned                  Yes/No

             Whether Reportable                         Yes/No




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