Sona Singh And Others vs State Of Punjab And Others
2024 Latest Caselaw 10337 P&H

Punjab-Haryana High Court

Sona Singh And Others vs State Of Punjab And Others on 13 May, 2024

                                   Neutral Citation No:=2024:PHHC:066829




289
      IN THE HIGH COURT OF PUNJAB & HARYANA
                  AT CHANDIGARH
                                             CRM-M No. 10341 of 2024 (O&M)
                                             Date of Decision: 13.05.2024

Sona Singh and others
                                                                   .......... Petitioners

                                           Versus

State of Punjab and others
                                                                 .......... Respondents

CORAM:           HON'BLE MR. JUSTICE HARKESH MANUJA

Present:         Mr. Munish Gulati, Advocate,
                 for the petitioners.

                 Mr. Siddharath Sandhu, Assistant Advocate General, Punjab
                 for respondent No. 1 / State.

                 Mr. Kamal Narula, Advocate
                 for respondent Nos. 2 & 3.

                                   ****
HARKESH MANUJA, J. (ORAL)

Petition is allowed.

For detailed order, see judgment of even date passed in

CRM-M No. 10777 of 2024, titled "Amrik Singh and others Versus State of

Punjab and another".

May 13, 2024                                        ( HARKESH MANUJA )
'dk kamra'                                               JUDGE

             Whether Speaking/reasoned                  Yes/No

             Whether Reportable                         Yes/No




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