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Priyanka vs Youngers Dream World Production And ...
2024 Latest Caselaw 10335 P&H

Citation : 2024 Latest Caselaw 10335 P&H
Judgement Date : 13 May, 2024

Punjab-Haryana High Court

Priyanka vs Youngers Dream World Production And ... on 13 May, 2024

                                   Neutral Citation No:=2024:PHHC:066761




112-2
IN THE HIGH COURT OF PUNJAB & HARYANA
            AT CHANDIGARH
                                             CRM-M No. 23762 of 2024 (O&M)
                                             Date of Decision: 13.05.2024

Priyanka
                                                                    .......... Petitioner

                                           Versus

Youngers Dream World Production and another
                                                                 .......... Respondents

CORAM:           HON'BLE MR. JUSTICE HARKESH MANUJA

Present:         Mr. Karan Singh, Advocate,
                 for the petitioner-complainant.

                                   ****
HARKESH MANUJA, J. (ORAL)

Petition is disposed off.

For detailed order, see judgment of even date passed in

CRM-M No. 23565 of 2024, titled "Virender Kumar Versus Youngers

Dream World Production and another".



May 13, 2024                                        ( HARKESH MANUJA )
'dk kamra'                                               JUDGE

             Whether Speaking/reasoned                  Yes/No

             Whether Reportable                         Yes/No




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