M/S Durga Potteries Gram Udyog vs Hy. Urban Development
2024 Latest Caselaw 5845 P&H

Punjab-Haryana High Court

M/S Durga Potteries Gram Udyog vs Hy. Urban Development on 14 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:037154

                            223
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-3592-1997 (O&M)
                                                                          Date of decision : 14.03.2024


                            M/s Durga Potteries Gram Udyog Mandal                          ... Appellant(s)
                                                                 Versus
                            Haryana Urban Development Authority and Another              ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :      None for the appellant.

                                           Mr. Saurabh Girdhar, AAG Haryana for respondent No.2.

                            ALKA SARIN, J. (ORAL)

1. Vide order dated 05.01.2024 notices were issued to the parties.

As per the office report, notice issued to the appellant has been received

back unserved with the report that no such Udyog or firm is operating from

the given address. This is the only address which was given in the memo of

parties as well as in the judgments and decrees of both the Courts. No one

has put in appearance on behalf of the appellant. In view thereof, this Court

is left with no other option but to dismiss the present appeal for non-

prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            14.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.