Rajinder Singh vs Teja Singh
2024 Latest Caselaw 5829 P&H

Citation : 2024 Latest Caselaw 5829 P&H
Judgement Date : 14 March, 2024

Punjab-Haryana High Court

Rajinder Singh vs Teja Singh on 14 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:037142
                            216
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-2624-1996 (O&M)
                                                                          Date of decision : 14.03.2024

                            Rajinder Singh                                                 ... Appellant(s)
                                                               Versus
                            Teja Singh                                                   ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :    None.



                            ALKA SARIN, J. (ORAL)

1. Vide order dated 07.12.2023 notices were issued to the parties.

As per the office report, the appellant remains unserved as he is stated to be

residing abroad. The respondent also remains unserved due to incomplete

address. This is the only address which was given in the memo of parties as

well as in the judgments and decrees of both the Courts. No one has put in

appearance on behalf of the appellant. In view thereof, this Court is left with

no other option but to dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.




                            14.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.