Mahabir Singh@Manbir Singh vs State Of Punjab
2024 Latest Caselaw 5749 P&H

Punjab-Haryana High Court

Mahabir Singh@Manbir Singh vs State Of Punjab on 13 March, 2024

                                                     Neutral Citation No:=2024:PHHC:036003




232                                    2024:PHHC:036003
           IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH
                                 CRM-M-13066-2023 (O/M)
                                 Date of decision : 13.03.2024
Mahabir Singh alias Manbir Singh                    ...... Petitioner

                                 Versus
State of Punjab                                               ...... Respondent

CORAM : HON'BLE MR. JUSTICE HARSH BUNGER

Present :-
        None for the petitioner.
        Mr. Ankit Grewal, DAG Punjab.
        -.-                         -.-
HARSH BUNGER, J. (ORAL)

1. This is petition filed under Section 439 Code of Criminal Procedure is for grant of concession of regular bail to the petitioner in case FIR No. 003 dated 26.02.2018, registered under Sections 21 and 29 of NDPS Act, 1985 (Section 27-A of NDPS Act, 1985 added later on), at Police Station State Special Operations Cell, Amritsar, District Intelligence Wing (CID).

2. Learned State counsel, upon instructions from ASI Vikramjeet Singh, submits that the instant petition has been rendered infructuous as the petitioner already stands acquitted, vide judgment dated 19.02.2024, passed by the Court of learned Additional Sessions Judge, Amritsar.

3. Learned counsel for the petitioner is not present to affirm the aforesaid fact.

4. In view of the statement given by learned State counsel, the instant petition is ordered to be dismissed as having been rendered infructuous. However, petitioner is at liberty to revive this petition in case the aforesaid statement is not correct.

5. All pending application (s), if any, shall also stand disposed of.

                                                     (HARSH BUNGER)
                                                         JUDGE

13.03.2024
sjks

Whether speaking/reasoned         :       Yes / No
Whether reportable               :        Yes / No

Neutral Citation No:=2024:PHHC:036003

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